Section 3(1)(iii) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977

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State of Andhra Pradesh - Subsection

Section 3(1)(iii) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977

(iii)The sale of forest produce shall be by open auction or by sealed tenders or a combination of both the methods as the sale notice issuing authority may direct.

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State of Andhra Pradesh - Subsection

Section 3(1)(iii) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977