Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of West Bengal - Subsection Section 44(1) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964 (1)A Board shall comply with all such directions as may be given to it from time to time by the State Government having regard to the provisions of this Act.
