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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax vs Kurele Paper Mills P. Ltd on 7 December, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.34                              COURT NO.8                   SECTION IIIA

                                S U P R E M E C O U R T O F           I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s)              for   Special    Leave   to    Appeal   (C)......CC    No(s).
     21186/2015

     (Arising out of impugned final judgment and order dated 06/07/2015
     in ITA No. 369/2015 passed by the High Court of Delhi at New Delhi)

     PR. COMMISSIONER OF INCOME TAX                                        Petitioner(s)

                                                    VERSUS

     KURELE PAPER MILLS P. LTD                                             Respondent(s)

     (With appln. (s) for c/delay in filing SLP and office report)

     Date : 07/12/2015 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)               Mr. Maninder Singh, ASG
                                     Mr. Ritin Rai, Adv.
                                     Mr. Amarjit Singh, Adv.
                                     Mrs. Anil Katiyar, AOR


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed.

(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.12.08 16:42:39 IST Reason: