Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs Kurele Paper Mills P. Ltd on 7 December, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.34 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
21186/2015
(Arising out of impugned final judgment and order dated 06/07/2015
in ITA No. 369/2015 passed by the High Court of Delhi at New Delhi)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
KURELE PAPER MILLS P. LTD Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 07/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Ritin Rai, Adv.
Mr. Amarjit Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.12.08 16:42:39 IST Reason: