Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 310(5)] [Section 310] [Entire Act] NCT Delhi - Subsection Section 310(5)(a) in The New Delhi Municipal Council Act, 1994 (a)allow any ferocious dog which belongs to him or is in his charge to be at large without being muzzled; or