Chattisgarh High Court
Surendra Kumar Jain And Ors vs Kalicharan Sonkar And Ors. 31 ... on 3 August, 2018
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WP227 No. 548 of 2012
1. Surendra Kumar Jain S/o Shri Satyanarayan Jain Aged About 50 Years
Occupation Business.
2. Shri S.K. Jain And Sons (HUF) Karta Shri S.K. Jain S/o Shri Satyanarayan
Jain Aged About 40 Years
3. Smt. Kusum Jain W/o Shri Surendra Kumar Jain Aged About 37 Years
No.1 to 3 are residents of B-4 Anupam Nagar, Raipur.
4. Shanti Finance And Property Development Pvt. Ltd. through Director Smt. Kusum Jain aged
about 37 years, wife of Shri Surendra Kumar Jain, registered Office At A-13, Mahaveer
Gaushala Complex, K.K. Road, Maudhapara, Raipur
5. Disha Education Society Through The Chairman Shri Surendra Kumar Jain, S/o Shri S.N.
Jain, aged about 42 years, R/o B-4 Anupam Nagar Raipur
---- Petitioners
Versus
1. Kalicharan Sonkar S/o Late Marhuram Sonkar Aged About 36 Years Occupation Agriculturist
2. Smt. Yashoda Bai (Mother Smt. Dukhat Bai died 10 years back) aged about 23 years,
Occupation - Agriculturist
3. Smt. Saraswati Bai Sonkar D/o Late Marhuram Sonkar Aged About 40 Years
4. Smt. Saroj Sonkar D/o Late Durgacharan Sonkar Aged About 25 Years Occupation
Agriculturist, Presently residing of Gunderdehi, Dist Durg (CG)
All residents of Ramkund, Raipur.
5. State of Chhattisgarh, through The Collector District Raipur Chhattisgarh
---- Respondents
For Petitioners : Shri Manish Thakur, Advocate For Respondents No.1 to 4: Shri Rakesh Thakur, Advocate For Respondent/State : Ms. Astha Shukla, PL for the State Hon'ble Shri Justice Goutam Bhaduri Order On Board 2 03/08/2018
1. Shri Rakesh Thakur, learned counsel for respondents No.1 to 4 submits that the impugned order which is under challenge in Civil Suit No.11A/09, itself has been decided.
2. In view of the above submission made, the writ petition has become infructuous.
3. Accordingly, the writ petition is dismissed as having become infructous.
Sd/-
Goutam Bhaduri Judge Ashu