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[Cites 0, Cited by 0] [Section 175] [Entire Act]

State of Odisha - Subsection

Section 175(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)every chute;
(i)is constructed of sound material, strength and is suitable for the purpose it is intended for use;
(ii)exceeding twelve metres in neight is constructed in accordance with the design and drawings of a professional engineer for such construction and approval of the Chief Inspector.