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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2)(g) in Rajasthan Ayurved Nursing Council Act, 2012

(g)to prescribe the form in which and the date by which supplementary Budget of the Council, if required, shall be passed; and