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State of Tamilnadu - Section

Section 7 in Tamil Nadu Teachers Education University Act, 2008

7. Officers of University.

The University shall consists of the following officers, namely:-
(1)The Chancellor
(2)The Pro-Chancellor
(3)The Vice-Chancellor
(4)The Registrar
(5)The Finance Officer
(6)The Controller of Examination and
(7)Such other persons as may be declared by the statutes to be officers of the University