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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(3) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(3)The conditions prescribed in regard to specifications, payment of notified price and delivery of levy rice shall mutatis mutandis apply to the delivery of paddy under sub-clause (2).