Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 278 in Kerala Municipality Act, 1994 278. Collection of tax on timber. - The Secretary may, with the sanction of the Council, farm out the collection of tax under section 277 for a period not exceeding one year.
