Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 2 in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955 2. Application of Act. - This statement is issued subject to the provisions of the Rajasthan Colonisation Act, 1954 so far as they are applicable thereto.
