Allahabad High Court
Technip Fmc Global Business Services ... vs State Of U.P. And 2 Others on 27 November, 2019
Bench: Manoj Misra, Virendra Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. WRIT PETITION No. - 18664 of 2019 Petitioner :- Technip Fmc Global Business Services Pvt. Ltd. And Another Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Imran Ullah,Mohammad Khalid,Sri G.S. Chaturvedi (Sr. Adv.) Counsel for Respondent :- G.A. Hon'ble Manoj Misra,J.
Hon'ble Virendra Kumar Srivastava,J.
Sri Imran Ullah, learned counsel for the petitioners has submitted that the impugned first information report has also been challenged by co-accused in Criminal Misc. Writ Petition No. 18909 of 2019 and 18905 of 2019 and therefore this petition may be connected with the said petitions.
List this matter again on 4.12.2019 along with Criminal Misc. Writ Petition No. 18909 of 2019 and 18905 of 2019.
Order Date :- 27.11.2019 Saurabh