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Calcutta High Court

Arunava Ghosh vs Speaker on 3 December, 2013

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

ORDER SHEET

                             W. P. No. 1125 of 2013
                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE



                              ARUNAVA GHOSH
                                   Versus
                 SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS


       BEFORE:

       The Hon'ble JUSTICE SANJIB BANERJEE

Date : 3rd December, 2013.

Appearance :

Mr. S. Pal, Sr. Advocate Mr. P.S. Sengupta, Advocate ... for the petitioner Mr. B. Chatterjee, Advocate General Mr. Pranab Dutta, Advocate The Court : Since the vires of the 44th Constitutional Amendment Act has been questioned, let a copy of the petition be served on learned Attorney General of India.
Affidavit-in-opposition be filed by January 10, 2014; reply thereto, if any, may be filed within a fortnight thereafter. The petition will appear for hearing in the monthly list of February, 2014.
(SANJIB BANERJEE, J.) SB-1