Calcutta High Court
Arunava Ghosh vs Speaker on 3 December, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
ORDER SHEET
W. P. No. 1125 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ARUNAVA GHOSH
Versus
SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 3rd December, 2013.
Appearance :
Mr. S. Pal, Sr. Advocate Mr. P.S. Sengupta, Advocate ... for the petitioner Mr. B. Chatterjee, Advocate General Mr. Pranab Dutta, Advocate The Court : Since the vires of the 44th Constitutional Amendment Act has been questioned, let a copy of the petition be served on learned Attorney General of India.
Affidavit-in-opposition be filed by January 10, 2014; reply thereto, if any, may be filed within a fortnight thereafter. The petition will appear for hearing in the monthly list of February, 2014.
(SANJIB BANERJEE, J.) SB-1