Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Union of India - Subsection Section 69(1) in The Arms Rules, 2016 (1)The name of manufacturer shall be engraved on each replica manufactured for sale as below:"Replica of fire-arm manufactured by Messrs(Name of the firm and city) India".
