Central Administrative Tribunal - Delhi
Jatinder Ilamwadi vs M/O Labour on 1 May, 2024
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Item No.26 O.A. NO. 2156/2017
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 2156/2017
Dated this the 1st day of May, 2024
Hon'ble Mr. R N Singh, Member (J)
Hon'ble Mr. Sanjeeva Kumar, Member (A)
1. Mrs. Jatinder Ilamwadi, Age-52 years, Group "C" W/o Sh.
Harvinder Singh, Presently Section Supervisor, R/O BQ-109, Shalimar
Bagh, New Delhi-110088.
2. Jag Pal Bindra, Age-50 year, Group "C" S/o Late Sh. R. K. Bindra,
Presently Sr. Social Security Assistant, R/O 8/9, Transit Camp, New
Moti Nagar New Delhi-110015.
3. Mr. Sanjeev Chopra, age-50 years, Group "C" S/o Sh. A. L. Chopra,
presently Sr. Social Security Assistant, R/O House no. 35, sector-41
Gurgaon.
4. Mr. Yogesh Kakkar, Age- 48 years, Group "C" S/o Sh. K. L. Kakkar,
Presently Sr. Social Security Assistant R/o E-19/302, Sector-3 Rohini,
Delhi-110085.
5. Mrs. Promila Tuteja, Age-50 years, Group "C" W/o Sh. Atam Tuteja,
Presently Sr. Social Security Assistant, R/O 96/9, Shiv Puri, Gurgaon.
.....Applicants
(Advocate: None)
Versus
1. Central Provident Fund Commissioner, Employees Provident Fund
Organisation (Under the Ministry of Labour& Employment), 14, Bhikaji
Cama Place, New Delhi-110066
2. Additional Central Provident Fund Commissioner (HR) Bhavishya Nidhi
Bhawan, (HR) Employees Provident Fund Organisation (Under Ministry of
Labour), 14, Bhikaji Cama Place NEW DELHI-110066
3. Regional Provident Fund Commissioner, Delhi (N) Bhavishya Nidhi
Bhawan, 28, Community Centre, Wazirpur Industrial Area, Delhi-110052.
4. Regional Provident Fund Commissioner, Delhi(S) EPFO Complex, Plot
No. 23, Sector-23, Dwarka, Delhi-110075.
5. Rachna Mathur Through Respondent No.3
6. Sridaya Prabhakar Through Respondent No.3
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Item No.26 O.A. NO. 2156/2017
7. Gulshan Bhatia
Through Respondent No.3
8. Sunil Ranjan
Through Respondent No.3
9. Bahadur Singh
Through Respondent No.3
10. Dayanand Sharma
Through Respondent No.3
11. Arun Kumar Das
Through Respondent No.3
12. Santosh Kumar
Through Respondent No.3
13. Rakesh Ranjan Singh
Through Respondent No.3
14. Rajinder Kumar Yadav
Through Respondent No.3
15. Suresh Kumar
Through Respondent No.3
16. Sudha Kalra
Through Respondent No.3
17. Jai Prakash Yadav
Through Respondent No.3
18. Mahesh Kumar
Through Respondent No.3
19. Sanjay Kumar Das
Through Respondent No.3
20. Devinder Kumar
Through Respondent No.3
21. Vaishali Aneja
Through Respondent No.3
22. Veena Gupta
Through Respondent No.3
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Item No.26 O.A. NO. 2156/2017
23. Lok Nath Sah
Through Respondent No.3
24 Rita Rani
Through Respondent No.3
25. Neeta Kulvi
Through Respondent No.3
26. Sanjeev Kumar Verma
Through Respondent No.3
27. Vipin Kumar Gupta
Through Respondent No.3
28. Meena Joshi
Through Respondent No.3
29. Saroj Kumar Jha
Through Respondent No.3
30. Ram Kishan
Through Respondent No.3
31. Narendra Kumar
Through Respondent No.3
32. Praveen Kalra
Through Respondent No.3
33. Gulshan Rani
Through Respondent No.3
34. Balvinder Kaur
Through Respondent No.3
35. Sunita Sahni
Through Respondent No.3
36. Jitender Bansal
Through Respondent No.3
37. Seema Vasudeva
Through Respondent No.3
38. Suman Dalal
Through Respondent No.3
39. Hemlata
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Item No.26 O.A. NO. 2156/2017
Through Respondent No.3
40. Awanish Kumar Joshi
Through Respondent No.3
41. Anil Kumar
Through Respondent No.3
42. Shashi Bhardwaj
Through Respondent No.3
43. Renu Sharma
Through Respondent No.3
44. Simmi Suneja
Through Respondent No.3
45. Mangat Ram
Through Respondent No.3
46. Kamal Dabral
Through Respondent No.3
47. Dharamvir Singh Payal
Through Respondent No.3
48. Akchhya Kumar Mittal
Through Respondent No.3
49. Dinesh Kumar Jha
Through Respondent No.3
50. Revti Biroria
Through Respondent No.3
51. Surat Singh
Through Respondent No.3
52. Mahabir Singh Gautam
Through Respondent No.3
53. Raman Sharma
Through Respondent No.3
54. Chetna Jain
Through Respondent No.3
55. Savita Sharma
Through Respondent No.3
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Item No.26 O.A. NO. 2156/2017
56. Daleep Kumar
Through Respondent No. 3
57. Ramesh Kumar
Through Respondent No. 3
58. Raj Kumar
Through Respondent No. 3
...Respondents
(Advocate: Mr. Satpal Singh)
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Item No.26 O.A. NO. 2156/2017
O R D E R (ORAL)
Hon'ble Mr. R. N. Singh, Member (J) None for the applicant.
2. Matter is listed for final hearing. There is no representation on behalf of the applicant. Learned counsel for the respondents is present and is ready to argue the matter. He presses hearing and disposal of the O.A. He further submits that on the last date of hearing, i.e., on 11.01.2024, there was no representation on behalf of the applicant. Even prior to that, i.e., on 31.07.2023, there was no representation on behalf of the applicant. Further, before that also, irregular representation is found on behalf of the applicant.
3. It appears that the applicant has lost interest in the matter. Accordingly, the O.A. is dismissed in default and for non-prosecution.
(Sanjeeva Kumar) (R.N. Singh)
Member (A) Member (J)
kk/