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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(32) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(32)On conclusion of the Elections, the Election officer shall issue a certificate in accordance with the provisions of Section 13(2) of the Ordinance (Appendix III).