Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(12)] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(12)(c) in The Delhi Excise Rules, 2010

(c)the licensee shall serve wine or beer in open bottles or glasses and Indian Liquor and Foreign Liquor only in glasses: