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State of Andhra Pradesh - Section

Section 4 in Sri Venkatesware Institute of Medical Science University Act, 1995

4. Objects of the Institute.

- The objects or the Institute shall be,-
(a)to create a centre of excellence for providing medical care, educational and research facilities of a high order in the field of medical sciences in the existing super-specialities and such other super-specialities as may develop in future, including continuing medical education and hospital administration ;
(b)to develop patterns of teaching in post-graduate level and in super-specialities so as to sot a high standard of medical education ;
(c)to provide for training in paramedical and all fields, particularly in relating to super-specialities ;
(d)to function as a referral hospital ;
(e)to provide for post-graduate teaching and conduct of research in the relevant disciplines of modem medicine and other allied sciences, including inter-disciplinary fields of Physical and Biological Sciences.