Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11] [Entire Act] NCT Delhi - Subsection Section 11(1) in The Delhi Technological University Act, 2009 (1)The Lieutenant Governor of the National Capital Territory of Delhi shall be the Chancellor of the University.
