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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(8)At any meeting of the Senate, decisions shall be formalised by means of either a consensus or an affirmative vote of a majority of members, present including the Chairperson of the Senate. If the votes be equally divided, the Chairperson shall have and will cast a second vote.