Gujarat High Court
Agahr Group Co.Op.Cotton Sale Ginning & ... vs Uttar Gujarat Vij Company Ltd. & on 30 November, 2016
Author: Mohinder Pal
Bench: Mohinder Pal
C/SCA/3331/2004 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 3331 of 2004
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AGAHR GROUP CO.OP.COTTON SALE GINNING & PRESSING
SOC.LTD.....Petitioner(s)
Versus
UTTAR GUJARAT VIJ COMPANY LTD. & 1....Respondent(s)
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Appearance:
M/S WADIAGHANDY & CO, ADVOCATE for the Petitioner(s) No. 1
MS LILU K BHAYA, ADVOCATE for the Respondent(s) No. 1
RULE SERVED for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 30/11/2016
ORAL ORDER
Learned counsel for the petitioner has submitted that some of the documents are in local vernacular. He has given these documents for translation and has not yet been received the translation. Adjourned to 8th December, 2016.
(MOHINDER PAL, J.) ashish Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Dec 01 00:05:46 IST 2016