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Delhi High Court - Orders

Dr. Ashok Kumar Arean vs Director General, Ndrf & Ors on 15 December, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~11
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 12340/2022
                            DR. ASHOK KUMAR AREAN                                                           .....Petitioner
                                                          Through:

                                                          versus

                            DIRECTOR GENERAL, NDRF & ORS.         .....Respondents
                                         Through: Mr. Jivesh Kumar Tiwari
                                         CGSC with Ms. Samiksha, Advocate

                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                                          ORDER

% 15.12.2025

1. None appears for the petitioner.

2. Renotify on 20 April 2026.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

DECEMBER 15, 2025/yg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2025 at 20:46:02