Delhi High Court - Orders
Dr. Ashok Kumar Arean vs Director General, Ndrf & Ors on 15 December, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12340/2022
DR. ASHOK KUMAR AREAN .....Petitioner
Through:
versus
DIRECTOR GENERAL, NDRF & ORS. .....Respondents
Through: Mr. Jivesh Kumar Tiwari
CGSC with Ms. Samiksha, Advocate
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 15.12.2025
1. None appears for the petitioner.
2. Renotify on 20 April 2026.
C. HARI SHANKAR, J.
OM PRAKASH SHUKLA, J.
DECEMBER 15, 2025/yg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2025 at 20:46:02