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Supreme Court - Daily Orders

Ruchi Agarwal vs Rahul Gupta on 6 December, 2023

     ITEM NO.52                         REGISTRAR COURT. 1              SECTION IV-C

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Transfer Petition(s)(Civil)                    No(s).     2380/2023

     RUCHI AGARWAL                                                           Petitioner(s)

                                                        VERSUS

     RAHUL GUPTA                                                             Respondent(s)


     Date : 06-12-2023 This petition was called on for hearing today.


     For Petitioner(s)

                                         Ms. Celeste Agarwal, Adv.
                                         Mr. Mohan Babu Agarwal, Adv.
                                         Ms. Akansha Agarwal, Adv.
                                         Mr. Rameshwar Prasad Goyal, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on sole respondent but none has entered appearance.

Registry to process the matter for listing before the Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.12.09 12:22:11 IST Reason: