Supreme Court - Daily Orders
Ruchi Agarwal vs Rahul Gupta on 6 December, 2023
ITEM NO.52 REGISTRAR COURT. 1 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Transfer Petition(s)(Civil) No(s). 2380/2023
RUCHI AGARWAL Petitioner(s)
VERSUS
RAHUL GUPTA Respondent(s)
Date : 06-12-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Celeste Agarwal, Adv.
Mr. Mohan Babu Agarwal, Adv.
Ms. Akansha Agarwal, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.12.09 12:22:11 IST Reason: