Madhya Pradesh High Court
Sameer Nawab vs The State Of Madhya Pradesh on 25 July, 2025
1 MCRC-32005-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 32005 of 2025 (SAMEER NAWAB Vs THE STATE OF MADHYA PRADESH ) Dated : 25-07-2025 Shri Aman Soni - Advocate for the applicant.
Shri Raghuwar Prajapati - Panel Lawyer for State.
Case diary is not available. Let it be called for. List in next week.
(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 26-07-2025 12:12:52