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Madhya Pradesh High Court

Sameer Nawab vs The State Of Madhya Pradesh on 25 July, 2025

1 MCRC-32005-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 32005 of 2025 (SAMEER NAWAB Vs THE STATE OF MADHYA PRADESH ) Dated : 25-07-2025 Shri Aman Soni - Advocate for the applicant.

Shri Raghuwar Prajapati - Panel Lawyer for State.

Case diary is not available. Let it be called for. List in next week.

(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 26-07-2025 12:12:52