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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2)(b) in Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975

(b)"director" in relation to-
(i)a firm means a partner in the firm,
(ii)a society or other association of individuals, means the person who is entrusted under the rules of the society or other association with the management of the affairs of the society or other association, as the case may be.