Section 3 in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005
3. Determination of Territorial Area of Mohalla Samiti.
- The area of each ward of Municipal Corporation, Municipal Council and Nagar Panchayat, shall be territorial area of Mohalla Samiti and for every such territorial area a Mohalla Samiti shall be constituted.
