Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 33 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005 33. After the petition has been scrutinized and numbered, the petition shall be put up before the Commission for admission.
