Section 24(6) in Rajasthan Habitual Offenders Rules, 1955
(6)The fact of the grant of a permit under this rule shall be entered on the identity card (form No. 11) of the [Registered offender]. [Substituted by ibid] The fact of the issue of the [order in writing] [Substituted by ibid] under section 6 should also be noted on the identity card.
