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Bombay High Court

Echjay Industries Pvt Ltd vs Indus Powertech Inc on 3 September, 2024

Author: Madhav

Bench: Madhav

                                                                                         Board Sr.No.:-12

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

CONTEMPT PETITION IN COMMERCIAL DIVISION MATTERS LODGING NO.
                        33126 OF 2023
                              In
  COMMERCIAL ARBITRATION PETITION STAMP NO. 16800 OF 2023

        Echjay Industries Pvt Ltd                                 ....PETITIONER
                    V/S
        Indus Powertech Inc                                     ....RESPONDENT

Adv. Prachi Dhanani i/by Veritas Legal for Petitioner Mr. Bhavesh Wadhwani i/by M. V. Kini and Co. for Respondent Mentioned out of turn.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                                      JAMDAR J
               DATE :                 3rd September, 2024
        P.C. :

S.O. 01/10/2024 , at the joint request of Ld. Advocate for Parties. Ad-interim / relief or interim relief,if any granted earlier will continue to operating till next date.

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