Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 3 September, 2024
Author: Madhav
Bench: Madhav
Board Sr.No.:-12
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION IN COMMERCIAL DIVISION MATTERS LODGING NO.
33126 OF 2023
In
COMMERCIAL ARBITRATION PETITION STAMP NO. 16800 OF 2023
Echjay Industries Pvt Ltd ....PETITIONER
V/S
Indus Powertech Inc ....RESPONDENT
Adv. Prachi Dhanani i/by Veritas Legal for Petitioner Mr. Bhavesh Wadhwani i/by M. V. Kini and Co. for Respondent Mentioned out of turn.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 3rd September, 2024
P.C. :
S.O. 01/10/2024 , at the joint request of Ld. Advocate for Parties. Ad-interim / relief or interim relief,if any granted earlier will continue to operating till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 03/09/2024 ::: Downloaded on - 04/09/2024 12:58:46 :::