[Cites 0, Cited by 0]
[Section 11]
[Entire Act]
State of Tamilnadu - Subsection
Section 11(2) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
| (i) | A Medical Officer of the local authority | 1 |
| (ii) | Police officers including Police in-charge of Traffic | 2 |
| (iii) | An Officer from the local authority concerned | 1 |
| (iv) | Representatives of street vendors | 6 |
| (v) | Representatives of Traders Associations | 1 |
| (vi) | Representatives of Non-Governmental and Community basedorganizations | 2 |
| (vii) | Representatives of Resident welfare association | 1 |