Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(2)(b) in The West Bengal University of Technology Act, 2000 (b)any other college or institution affiliated to any other university mainly providing courses of study in subjects other than engineering, technology or management.