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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Karnataka - Subsection

Section 41(1) in Visvesvaraya Technological University Act, 1994

(1)Any institution situated within or outside the University area other than a college which conducts research or specified studies, may be recongised by the Syndicate as a recongised institution for such purpose and in such manner and subject to such conditions as may be prescribed by the Statutes.