Himachal Pradesh High Court
Sunil Khanna vs . Chief Manager, Pnb And Others. on 7 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sunil Khanna vs. Chief Manager, PNB and others.
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CR No. 57 of 2020 07.03.2022 Present: Mr. R.K. Bawa, Sr. Advocate with Mr. Ajay Kumar Sharma, Advocate for the petitioner.
Mr Pankaj Sawant, Advocate vice Mr. Sunil Kumar, Advocate for respondent No.1.
None for respondent No.2.
Mr. Hemant Vaid, Advocate vice Mr. Bharat Bhushan Vaid, Advocate for respondents No. 3(b) and 3(c) and vice Mr.Atul Verma, Advocate for respondent No.3(a).
CMP(M) No. 610 of 2020 Rejoinder, as prayed, be filed within two weeks, List for consideration after two weeks.
March 07, 2022 (Vivek Singh Thakur)
(ms) Judge
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