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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(iii) in Tamil Nadu Local Authorities Entertainments Tax Act, 2017

(iii)the executive authority appointed under section 83 of the Tamil Nadu Panchayats Act, 1994, (Tamil Nadu Act 21 of 1994) if he is aggrieved by the order or decision of village panchayat.