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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(4) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(4)No person shall open a new genetic clinic, genetic laboratory or genetic councelling centre after the commencement of this Act, unless it is got registered under this Act.