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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(k) in Rajasthan Information Commission (Management) Regulations, 2007

(k)"Registrar" means the Registrar of the Commission and unless the context otherwise requires includes an Additional Registrar, a Joint Registrar, a Deputy Registrar or an Assistant Registrar or such officer to whom any of the powers are assigned by Chief Information Commissioner;