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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Employees' State Insurance (Central) Rules, 1950

(2)The Standing Committee [* * *] [ The words " and the Medical Benefit Council" omitted by G.S.R. 199, dated 6.3.1990 (w.r.e.f. 1.1.1990).] shall meet at least four times each year.