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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(5) in Bihar Inland Vessels Rules, 2013

(5)Every vessel shall, if the circumstances of the case admit, avoid anchoring in a narrow channel.When single lane traffic is in force, vessels shall join the lane only when the traffic signal permits to do so. While in the lane, the vessels shall proceed with maximum permissible speed and clear the channels as quickly as possible. Vessels shall not stop or anchor in a traffic lane and shall exercise caution while joining or leaving the single lane to avoid collision with waiting vessels at anchor.Part- B Conduct of vessels in sight of one another