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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1)(iii) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(iii)For the second crop season, the Project Committee will determine the area to be thrown open for irrigation based upon the actual availability of water at the beginning of the second season. The water so available shall be allocated equitably among the Distributory Committees.