Section 29 in The Mineral Conservation And Development Rules, 1988
29. Copies of plans and sections to be submitted.
- The owner, agent mining engineer or manager of every mine shall, [on or before the 30th day of June] [ Substituted by G.S.R. 22(E), dated 11.1.2002 (w.e.f. 11.1.2002).] every year submit to the Controller General, Controller of Mines and the Regional Controller a copy of the plans and sections maintained under rule 28.
