Section 68F(1B)(ii) in Motor Vehicles Act, 1939

[Cites 0, Cited by 0] [Section 68F(1B)] [Section 68F] [Entire Act]

Union of India - Subsection

Section 68F(1B)(ii) in Motor Vehicles Act, 1939

(ii)it the scheme is not published under sub-section (3) of section 68D, until the expiration of the one week from the date on which the order under subsection (2) of section 68D is made.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 68F(1B)(ii) in Motor Vehicles Act, 1939