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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(viii) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(viii)encouraging and preparing the youth of the State to become responsible citizens, effective and efficient personnel in the fields of criminal justice, security and public safety, and to conduct courses and award diplomas and certificates for the said purpose.