Section 62B(5)(a) in Bihar Factories Rules, 1950

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State of Bihar - Subsection

Section 62B(5)(a) in Bihar Factories Rules, 1950

(a)For all factories wherein 1,000 or more workers are ordinarily employed-

(i)Where the number of workers ordinarily employed in a factory is not less than 1,000 and not more than 1,500 - one Safety Officer;

(ii)Where the number of workers ordinarily employed in a factory is more than 1,500, but does not exceed 10,000 - one additional Safety Officer for every 1,500 workers in excess of 1,500:

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State of Bihar - Subsection

Section 62B(5)(a) in Bihar Factories Rules, 1950