Allahabad High Court
Arvind Kumar Sharma & Another vs State Of U.P. & Others on 20 July, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 49 Case :- HABEAS CORPUS WRIT PETITION No. - 41701 of 2010 Petitioner :- Arvind Kumar Sharma & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Shyam Babu Vaish,J.B. Kesharwani Respondent Counsel :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Notice on behalf of respondent Nos. 1 to 3 has been accepted by learned AGA.
Issue notice to the respondent Nos.4 to 9 returnable within two weeks.
Learned AGA prays for and is allowed four weeks time for filing counter affidavit. The respondent Nos. 4 to 9 may also file counter affidavit within the same period. Rejoinder affidavit may be filed within two weeks thereafter.
List this case on 13.9.2010.
Order Date :- 20.7.2010 Pk