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[Cites 0, Cited by 0] [Section 52B(1)] [Section 52B] [Entire Act]

Union of India - Subsection

Section 52B(1)(b) in The Insurance Act, 1938

(b)the carrying on of its business by the insurer (whether with the policies of the business continued for the original, sum insured with the addition of bonuses that attach to the policies or for reduced amounts);