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State of Rajasthan - Section

Section 38 in The Rajasthan Shops and Commercial Establishments Act, 1958

38. Application of the Workmen's Compensation Act, 1923.

- The provisions of the Workmen's Compensation Act, 1923 (Central Act VIII of 1923) and the rules there under shall, mutatis mutandis, apply to every to every employee of a shop or commercial establishment.