Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139(2)] [Section 139] [Entire Act] State of Punjab - Subsection Section 139(2)(f) in The Punjab State Election Commission Act, 1994 (f)the manner of giving and recording of votes by means of voting machines and the procedure as to voting to be followed at polling station where such machines are used;