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[Cites 0, Cited by 0] [Section 283] [Entire Act]

State of Uttar Pradesh - Subsection

Section 283(vii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(vii)[ Conduct G.I.S. or survey through any other modern technology to identify constructions and assess the amount of cess payable by these constructions, so that cess can be collected from each eligible construction and amount of cess so collected may be utilised for welfare activities of construction workers.] [Inserted by Notification No. 83/XXXVI-2-18-10(G)-17, dated 16.1.2018 (w.e.f. 4.2.2009).]