Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(24) in The Maharashtra Universities Act, 1994 (24)to monitor and evaluate the academic performance and affiliated colleges and recognized institutions for affiliation and periodical accreditations;
