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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(3)(a) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(a)in certified institution 50 per cent of his total earning or Rupees two per week whichever is less;